RAJASTHAN BACKWARD CLASSES (RESERVATION OF SEATS IN EDUCATIONAL INSTITUTIONS IN THE STATE AND OF APPOINTMENTS AND POSTS IN SERVICES UNDER THE STATE) ACT, 2017
An Act to provide for the reservation of seats in educational institutions in the State and of appointments and posts in the services under the State for the category of more backward classes within the backward classes and for matters connected therewith or incidental thereto.
- Act number
- Act 38 of 2017
- Year
- 2017
- Enacted on
- 08-11-2017
- In force from
- 20-12-2017
- Jurisdiction
- Rajasthan State Act
- Subjects
- Social Welfare, Education, Labour And Employment
Read the full text of RAJASTHAN BACKWARD CLASSES (RESERVATION OF SEATS IN EDUCATIONAL INSTITUTIONS IN THE STATE AND OF APPOINTMENTS AND POSTS IN SERVICES UNDER THE STATE) ACT, 2017 section by section on LawLens.
Official source: India Code