rajasthan cash jagirs abolition act, 1958

[Received the assent of the President on the 13th day of July, 1958.] An Act to provide for the abolition of certain classes of cash jaguars in the State of Rajasthan. Be it enacted by the Rajasthan State Legislature in the Ninth Year of the Republic of India as follows :-

Act number

Act 29 of 1958

Year

1958

Enacted on

13-07-1958

In force from

10 August 1961

Jurisdiction

Rajasthan State Act

Subjects

Land And Property

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Official source: India Code