rajasthan certain municipalities (continued existence and constitution and proceedings of boards) validating act, 1965

An act to provide for, & validate the continued existence of, Bhinasar and Gangashahar Municipalities as separate municipalities and the constitution and proceedings of the boards thereof and of the Bikaner Municipal Council and for certain other matters connected therewith. Be it enacted by the Rajasthan State Legislature in the Sixteenth Year of the Republic of India as follows:-

Act number

Act 6 of 1965

Year

1965

Enacted on

03-04-1965

In force from

03-04-1965

Jurisdiction

Rajasthan State Act

Subjects

Housing And Urban Development

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Official source: India Code