RAJASTHAN CIVIL SERVICES (SERVICE MATTERS APPELLATE TRIBUNALS) ACT, 1976
An Act to provide for the constitution of Appellate Tribunals for the service matters and matters incidental thereto.
- Act number
- Act 34 of 1976
- Year
- 1976
- Enacted on
- 07-05-1976
- In force from
- 01-07-1976
- Jurisdiction
- Rajasthan State Act
- Subjects
- Administrative Law
Read the full text of RAJASTHAN CIVIL SERVICES (SERVICE MATTERS APPELLATE TRIBUNALS) ACT, 1976 section by section on LawLens.
Official source: India Code