Rajasthan Compulsory Registration of Marriages Act, 2009

Rajasthan Compulsory Registration of Marriages Act, 2009

Act number
Act 16 of 2009
Year
2009
Enacted on
11-09-2009
In force from
11-09-2009
Jurisdiction
Rajasthan State Act
Subjects
Family And Personal Law

Read the full text of Rajasthan Compulsory Registration of Marriages Act, 2009 section by section on LawLens.

Official source: India Code