RAJASTHAN COURT FEES AND SUITS VALUATION ACT, 1961
- Act number
- Act 23 of 1961
- Year
- 1961
- Enacted on
- 26-08-1961
- In force from
- 7 April 2007
- Jurisdiction
- Rajasthan State Act
- Subjects
- Civil Law And Procedure, Public Finance
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Official source: India Code