rajasthan court of wards act, 1951

Act number

Act 28 of 1951

Year

1951

Enacted on

17-10-1951

In force from

1 January 1951

Jurisdiction

Rajasthan State Act

Subjects

Land And Property, Social Welfare

Read the full text of rajasthan court of wards act, 1951 section by section on LawLens.

Official source: India Code