rajasthan district boards act, 1954
An Act to provide for the establishment and constitution of District Boards in Rajasthan.
- Act number
- Act 2 of 1954
- Year
- 1954
- Enacted on
- 13-02-1954
- In force from
- 1 January 1954
- Jurisdiction
- Rajasthan State Act
- Subjects
- Administrative Law
Read the full text of rajasthan district boards act, 1954 section by section on LawLens.
Official source: India Code