Rajasthan Dramatic Performances and Entertainments Ordinance, 1949
An Ordinance to provide for the control of dramatic performances and entertainments in public places.
- Act number
- Act 29 of 1949
- Year
- 1949
- Enacted on
- 15-09-1949
- In force from
- 1 January 1949
- Jurisdiction
- Rajasthan State Act
Read the full text of Rajasthan Dramatic Performances and Entertainments Ordinance, 1949 section by section on LawLens.
Official source: India Code