rajasthan enterprises single window enabling and clearance act, 2011
An Act to provide for accelerated and time-bound grant of various licences, permissions and approvals and to enable an alternative single window clearance mechanism to be triggered in case of failure of competent authorities to act in time, to support an investor friendly environment in the State of Rajasthan and for matters connected therewith or incidental thereto. Be it enacted by the Rajasthan State Legislature in the Sixty-second Year of the Republic of India, as follows:-
- Act number
- Act 7 of 2011
- Year
- 2011
- Enacted on
- 25-03-2011
- In force from
- 26-12-2010
- Jurisdiction
- Rajasthan State Act
- Subjects
- Administrative Law
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Official source: India Code