Rajasthan Essential Services Maintenance Act, 1970
An Act to provide for the maintenance of certain essential services in Rajasthan and for matters connected therewith.
- Act number
- Act 22 of 1970
- Year
- 1970
- Enacted on
- 05-09-1970
- In force from
- 1 January 1970
- Jurisdiction
- Rajasthan State Act
- Subjects
- Labour And Employment
Read the full text of Rajasthan Essential Services Maintenance Act, 1970 section by section on LawLens.
Official source: India Code