rajasthan famine relief works employees (exemption from labour laws) act, 1964
An Act to provide for the exemption of the employees of the famine relief works in the State from the application of labour laws.
- Act number
- Act 21 of 1964
- Year
- 1964
- Enacted on
- 01-07-1963
- In force from
- 1 January 1983
- Jurisdiction
- Rajasthan State Act
- Subjects
- Labour And Employment
Read the full text of rajasthan famine relief works employees (exemption from labour laws) act, 1964 section by section on LawLens.
Official source: India Code