rajasthan forest act, 1953
[For Statement of object & Reasons Please see Rajasthan Gazette Part III dated 10.4.1952] [Substituted by Section 4 of Rajasthan Act No. 27 of 1957 (Published in Rajasthan Gazette, Part 4-A Extraordinary dated 13.8.1957).] [Substituted by Section 4 of Rajasthan Act No. 27 of 1957 (Published in Rajasthan Gazette, Part 4-A Extraordinary dated 13.8.1957).]
- Act number
- Act 13 of 1953
- Year
- 1953
- Enacted on
- 31-03-1953
- In force from
- 9 April 2013
- Jurisdiction
- Rajasthan State Act
- Subjects
- Environment Forests And Wildlife
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Official source: India Code