Rajasthan Gazette (Rajpatra) Act, 1956
An Act to provide for the issue and publication of an Official Gazette for the State.
- Act number
- Act 45 of 1956
- Year
- 1956
- Enacted on
- 28-12-1956
- In force from
- 1 January 1956
- Jurisdiction
- Rajasthan State Act
- Subjects
- Administrative Law
Read the full text of Rajasthan Gazette (Rajpatra) Act, 1956 section by section on LawLens.
Official source: India Code