rajasthan government electrical undertaking (dues recovery) act, 1960

An Act to extend the period of limitation and to provide for the expeditious recovery of certain sums due to the State Government or to the Rajasthan State Electricity Board.

Act number

Act 34 of 1960

Year

1960

Enacted on

24-09-1960

In force from

1 January 1960

Jurisdiction

Rajasthan State Act

Subjects

Energy And Electricity

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Official source: India Code