rajasthan gram dan act, 1971

An Act to amend and re-enact the law relating to the establishment of Gramdan Villages in pursuance of the Gramdan movement initiated by Acharya Vinoba Bhave, the constitution of Gram Sabha therefor and matters connected therewith. Be it enacted by the Rajasthan State Legislature in the Twenty-second year of the Republic of India as follows:-

Act number
Act 12 of 1971
Year
1971
Enacted on
03-08-1971
In force from
1 January 1971
Jurisdiction
Rajasthan State Act
Subjects
Land And Property, Cooperatives And Societies

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Official source: India Code