Rajasthan Guaranteed Delivery of Public Services Act, 2011
An act to provide for the delivery of certain service to the people of the stateby public authority within stipulated time limits and for matters connected therewith and incidental thereto.
- Act number
- Act 23 of 2011
- Year
- 2011
- Enacted on
- 21-09-2011
- In force from
- 14-10-2011
- Jurisdiction
- Rajasthan State Act
- Subjects
- Public Service, Administrative Law
Read the full text of Rajasthan Guaranteed Delivery of Public Services Act, 2011 section by section on LawLens.
Official source: India Code