rajasthan holdings (consolidation and prevention of fragmentation) act, 1954
- Act number
- Act 24 of 1954
- Year
- 1954
- Enacted on
- 25-11-1954
- In force from
- 1 May 1957
- Jurisdiction
- Rajasthan State Act
- Subjects
- Land And Property
Read the full text of rajasthan holdings (consolidation and prevention of fragmentation) act, 1954 section by section on LawLens.
Official source: India Code