rajasthan home guards act, 1963
An Act to provide for the constitution of Home Guards for use in emergencies and for other purposes in the State of Rajasthan.
- Act number
- Act 9 of 1963
- Year
- 1963
- Enacted on
- 05-04-1963
- In force from
- 5 April 1963
- Jurisdiction
- Rajasthan State Act
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Official source: India Code