rajasthan homoeopathic medicine act, 1969

An Act to provide for the development and expansion of the homoeopathic system of medicine in the State of Rajasthan for the registration of practitioners of that system of medicine therein and for other matters concerned therewith.

Act number

Act 1 of 1970

Year

1970

Enacted on

08-05-1970

In force from

14-05-1970

Jurisdiction

Rajasthan State Act

Subjects

Health And Medicine

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Official source: India Code