rajasthan housing schemes (land acquisition) act, 1960

The Rajasthan Housing Schemes (Land Acquisition) Act, 1960

Act number
Act 40 of 1960
Year
1960
Enacted on
26-10-1960
In force from
1 January 1960
Jurisdiction
Rajasthan State Act
Subjects
Housing And Urban Development, Land And Property

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Official source: India Code