Rajasthan Identification of Prisoners Act, 1956
An Act to consolidate and amend the law authorising the taking of measurements and photographs.
- Act number
- Act 12 of 1956
- Year
- 1956
- Enacted on
- 02-05-1956
- In force from
- 6 December 2016
- Jurisdiction
- Rajasthan State Act
- Subjects
- Criminal Procedure
Read the full text of Rajasthan Identification of Prisoners Act, 1956 section by section on LawLens.
Official source: India Code