rajasthan jagirdars debt reduction act, 1956

[Received the assent of the President on the 21st day of February, 1957] An Act to provide for the scaling down of debts of [certain jagirdars] [Substituted by Rajasthan Act 1 of 1958.] Be it enacted by the Rajasthan State Legislature in the Seventh Year of the Republic of India as follows :-

Act number

Act 9 of 1957

Year

1957

Enacted on

21-02-1957

In force from

28 February 1957

Jurisdiction

Rajasthan State Act

Subjects

Contracts And Commercial Law

Read the full text of rajasthan jagirdars debt reduction act, 1956 section by section on LawLens.

Official source: India Code