rajasthan khadi and village industries board act, 1955
An Act to provide for the incorporation and establishment of a Board for encouraging and organizing Khadi and Village Industries in Rajasthan.
- Act number
- Act 5 of 1955
- Year
- 1955
- Enacted on
- 09-04-1955
- In force from
- 1 November 1956
- Jurisdiction
- Rajasthan State Act
- Subjects
- Social Welfare
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Official source: India Code