rajasthan lakes (protection and development authority act, 2015

An Act to provide for development and protection of the lakes in the State of Rajasthan, for constitution of a lake development authority for that purposes and the matters connected therewith and incidental thereto. Be it enacted by the Rajasthan State Legislature in the Sixty-sixth Year of the Republic of India, as follows : - Chapter-I Preliminary

Act number

Act 5 of 2015

Year

2015

Enacted on

27-03-2015

In force from

25 January 2015

Jurisdiction

Rajasthan State Act

Subjects

Environment Forests And Wildlife

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Official source: India Code