rajasthan land reforms and resumption of jagirs act, 1952
An Act to to provide for the resumption of jagir lands and other measures of land reforms. Chapter-I Preliminary
- Act number
- Act 6 of 1952
- Year
- 1952
- Enacted on
- 13-02-1952
- In force from
- 16 February 1952
- Jurisdiction
- Rajasthan State Act
- Subjects
- Land And Property
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Official source: India Code