RAJASTHAN LAWS (APPLICATION TO SIROHI) ACT, 1953

(Received the assent of the President on the 29th day of January, 1953.) An Act to declare certain Rajasthan Laws to be applicable to Sirohi. Whereas doubts have been entertained with respect to the application of certain Rajasthan Laws to Sirohi; and whereas it is expedient to remove such doubts by a clear declaration in that behalf:- Be it enacted by the Rajasthan State Legislature as follows :-

Act number

Act 3 of 1953

Year

1953

Enacted on

29-01-1953

In force from

14 February 1953

Jurisdiction

Rajasthan State Act

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Official source: India Code