RAJASTHAN LAWS REPEALING ACT, 1954

[Received the absent of the President on the 10th day of February, 1954] An Act to repeal certain Rajasthan Laws. Whereas it is expedient that certain Rajasthan laws which are spent of are covered by later laws or have otherwise become unnecessary or ceased to be in force should be expressly repealed. Be it enacted by the Rajasthan State Legislature as follows:-

Act number

Act 1 of 1954

Year

1954

Enacted on

27-02-1954

In force from

1 January 1954

Jurisdiction

Rajasthan State Act

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Official source: India Code