rajasthan laws repealing act, 2015

[Received the assent of the Governor on the 15th day of October, 2015] An Act to repeal certain laws. Be it enacted by the Rajasthan State Legislature in the Sixty-sixth Year of the Republic of India as follows: -

Act number

Act 35 of 2015

Year

2015

Enacted on

15-10-2015

In force from

20 October 2015

Jurisdiction

Rajasthan State Act

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Official source: India Code