rajasthan legislative assembly (officers and members emoluments and pension) act, 1956
An Act to provide for the emoluments and pension to be paid to the Officers and Members of the Legislative Assembly of the State Of Rajasthan.
- Act number
- Act 6 of 1957
- Year
- 1957
- Enacted on
- 11-01-1957
- In force from
- 12 January 1957
- Jurisdiction
- Rajasthan State Act
- Subjects
- Constitutional Law
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Official source: India Code