rajasthan local fund audit act, 1954
An Act to provide for and regulate the Audit of the Local Funds under the management or control of certain local authorities in [the State of Rajasthan] [Substituted by Rajasthan Act No. 27 of 1957.]. Be it enacted by the Rajasthan State Legislature in the fifth year of the Republic of India, as follows:-
- Act number
- Act 28 of 1954
- Year
- 1954
- Enacted on
- 17-12-1954
- In force from
- 11 April 2011
- Jurisdiction
- Rajasthan State Act
- Subjects
- Public Finance
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Official source: India Code