RAJASTHAN LOKAYUKTA AND UP-LOKAYUKTAS ACT, 1973

An Act to make provisions for the appointment and functions of certain authorities for the investigation of allegations against Ministers and public servants in certain cases and for matters connected therewith.

Act number

Act 9 of 1973

Year

1973

Enacted on

26-03-1973

In force from

03-02-1973

Jurisdiction

Rajasthan State Act

Subjects

Money Laundering And Anti Corruption

Read the full text of RAJASTHAN LOKAYUKTA AND UP-LOKAYUKTAS ACT, 1973 section by section on LawLens.

Official source: India Code