rajasthan medicare service persons and medicare service institutions (prevention of violence and damage to property) act, 2008
An Act to prohibit violence against Medicare Service Persons and Damage to Property in Medicare Service Institutions and for matters connected there-with and incidental thereto.
- Act number
- Act 24 of 2008
- Year
- 2008
- Enacted on
- 04-06-2008
- In force from
- 3 August 2008
- Jurisdiction
- Rajasthan State Act
Read the full text of rajasthan medicare service persons and medicare service institutions (prevention of violence and damage to property) act, 2008 section by section on LawLens.
Official source: India Code