rajasthan micro, small and medium enterprises (facilitation of establishment and operation) act, 2019
An Act to provide for exemption from certain approvals and inspections for establishment and operation of the micro, small and medium enterprises in Rajasthan and matters connected therewith or incidental thereto. Whereas, with a view to promote inclusive economic growth and employment generation, the State aims to address the specific needs of the micro, small and medium enterprises and promote entrepreneurship, it is expedient to give effect to exemption from certain approvals and inspections required for establishment and operation of micro, small and medium enterprises; Be it enacted by the Rajasthan State Legislature in the Seventieth Year of the Republic of India, as follows: -
- Act number
- Act 14 of 2019
- Year
- 2019
- Enacted on
- 17-07-2019
- In force from
- 04-03-2019
- Jurisdiction
- Rajasthan State Act
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Official source: India Code