rajasthan monuments, archaeological sites and antiquities act, 1961

to provide for the preservation, protection, upkeep, maintenance, acquisition and regulation and control over, ancient and historical monuments, archaeological sites and antiquities in the State of Rajasthan

Act number

Act 19 of 1961

Year

1961

Enacted on

22-06-1961

In force from

25 May 2007

Jurisdiction

Rajasthan State Act

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Official source: India Code