rajasthan motor transport vehicles toll act, 1991
An Act to provide for the levy of toll on certain Motor Vehicles entering in the State of Rajasthan and for matters connected therewith or incidental thereto.
- Act number
- Act 12 of 1991
- Year
- 1991
- Enacted on
- 24-09-1991
- In force from
- 24 September 1991
- Jurisdiction
- Rajasthan State Act
- Subjects
- Transport And Motor Vehicles, Taxation
Read the full text of rajasthan motor transport vehicles toll act, 1991 section by section on LawLens.
Official source: India Code