rajasthan motor vehicles taxation act, 1951
An Act to provide for the imposition of tax on Motor Vehicles throughout the State of Rajasthan
- Act number
- Act 11 of 1951
- Year
- 1951
- Enacted on
- 01-04-1951
- In force from
- 31 July 2014
- Jurisdiction
- Rajasthan State Act
- Subjects
- Taxation, Transport And Motor Vehicles
Read the full text of rajasthan motor vehicles taxation act, 1951 section by section on LawLens.
Official source: India Code