rajasthan municipal elections (validating) act, 1961

An Act to validate certain municipal elections held or to be held in the State of Rajasthan. Be it, enacted by the Rajasthan State Legislature in the Twelth Year of the Republic of India as follows:-

Act number

Act 24 of 1961

Year

1961

Enacted on

21-10-1961

In force from

21-10-1961

Jurisdiction

Rajasthan State Act

Read the full text of rajasthan municipal elections (validating) act, 1961 section by section on LawLens.

Official source: India Code