rajasthan municipal taxes (validating) act, 1961
An Act to validate the imposition and collection of taxes by the Municipalities under the Rajasthan Town Municipalities Act, 1951 (Rajasthan Act 23 of 1951). Be it enacted by the Rajasthan State Legislature
- Act number
- Act 8 of 1961
- Year
- 1961
- Enacted on
- 21-10-1961
- In force from
- 21-10-1961
- Jurisdiction
- Rajasthan State Act
- Subjects
- Taxation
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Official source: India Code