rajasthan municipalities (validation of constitution of vidya vihar municipality and amendment) act, 1984

An Act further to amend the Rajasthan Municipalities Act, 1959 and also to validate the constitution and delimitation of the Vidya Vihar Municipality, Pilani and establishment and Composition of Vidya Vihar Municipal Board and its actions. Be it enacted by the Rajasthan State Legislature in the Thirty Fifth Year of the Republic of India as follows:-

Act number

Act 15 of 1984

Year

1984

Enacted on

09-11-1984

In force from

09-11-1984

Jurisdiction

Rajasthan State Act

Subjects

Housing And Urban Development

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Official source: India Code