rajasthan non-trading companies act, 1960

An Act to provide the law for the incorporation, regulation and winding up of non-trading companies and certain other associations with objects confined to the State of Rajasthan.

Act number

Act 13 of 1960

Year

1960

Enacted on

08-04-1960

In force from

17 June 1997

Jurisdiction

Rajasthan State Act

Subjects

Companies And Corporate Law

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Official source: India Code