Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964
An Act to provide for the registration of nurses, midwives, health visitors and auxiliary nurse-midwives in the State of Rajasthan. Be it enacted by the Rajasthan State Legislature in the Fifteenth Year of the Republic of India, as follows:-
- Act number
- Act 9 of 1964
- Year
- 1964
- Enacted on
- 28-03-1964
- In force from
- 10 April 2013
- Jurisdiction
- Rajasthan State Act
- Subjects
- Health And Medicine
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Official source: India Code