rajasthan official language (supplementary provisions) act, 1970

An Act to provide for the publication of authoritative-texts in Hindi of laws passed in English and for the publication of revised texts of laws passed in Hindi by the State Legislature and for matters connected therewith.

Act number

Act 19 of 1970

Year

1970

Enacted on

03-12-1970

In force from

3 December 1970

Jurisdiction

Rajasthan State Act

Subjects

Administrative Law

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Official source: India Code