Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Act, 1999

Act number

Act 16 of 1999

Year

1999

Enacted on

30-09-1999

In force from

30 September 1999

Jurisdiction

Rajasthan State Act

Subjects

Tribal And Minority Affairs

Read the full text of Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Act, 1999 section by section on LawLens.

Official source: India Code