rajasthan pensions act, 1958

An Act to consolidate and amend the law relating to State Pensions and grants of money made or payable by the State Government. Be it enacted by the Rajasthan State Legislature in the Ninth Year of the Republic of India as follows:-

Act number

Act 27 of 1958

Year

1958

Enacted on

22-05-1958

In force from

1 January 1958

Jurisdiction

Rajasthan State Act

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Official source: India Code