rajasthan police act 2007
An Act to consolidate and amend the law relating to Police Force in the State of Rajasthan and matters connected therewith or incidental thereto
- Act number
- Act 14 of 2007
- Year
- 2007
- Enacted on
- 01-11-2007
- In force from
- 30 October 2007
- Jurisdiction
- Rajasthan State Act
- Subjects
- Administrative Law
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Official source: India Code