Rajasthan Police Incitement to Disaffection Act, 1979
An Act to provide penalty for spreading disaffection among the police force and for kindred Offences.
- Act number
- Act 11 of 1979
- Year
- 1979
- Enacted on
- 02-11-1979
- In force from
- 3 November 1979
- Jurisdiction
- Rajasthan State Act
- Subjects
- Criminal Law, Public Service
Read the full text of Rajasthan Police Incitement to Disaffection Act, 1979 section by section on LawLens.
Official source: India Code