Rajasthan Prevention of Anti-Social Activities Act, 2006
An Act to provide for preventive detention of boot-leggers, dangerous persons, drug offenders, immoral traffic offenders and property grabbers for preventing their anti-social and dangerous activities prejudicial to the maintenance of public order.
- Act number
- Act 1 of 2008
- Year
- 2008
- Enacted on
- 05-03-2008
- In force from
- 25 February 2008
- Jurisdiction
- Rajasthan State Act
- Subjects
- Administrative Law
Read the full text of Rajasthan Prevention of Anti-Social Activities Act, 2006 section by section on LawLens.
Official source: India Code