Rajasthan Prisoners Act, 1960
An Act to consolidate and amend the law relating to prisoners in the State of Rajasthan
- Act number
- Act 39 of 1960
- Year
- 1960
- Enacted on
- 05-11-1960
- In force from
- 1 November 1960
- Jurisdiction
- Rajasthan State Act
- Subjects
- Criminal Procedure
Read the full text of Rajasthan Prisoners Act, 1960 section by section on LawLens.
Official source: India Code