rajasthan prohibition of smoking and non-smoker's health protection act, 1999
An Act to provide for prohibition of smoking in places of public work or use and in public service vehicles in the territory of the State of Rajasthan and to make provision for other matters connected therewith.
- Act number
- Act 14 of 2000
- Year
- 2000
- Enacted on
- 11-05-2000
- In force from
- 17 July 2000
- Jurisdiction
- Rajasthan State Act
- Subjects
- Health And Medicine
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Official source: India Code